Sumit vs State Of U.P.
2013 Latest Caselaw 4701 ALL

Citation : 2013 Latest Caselaw 4701 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Sumit vs State Of U.P. on 29 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15875 of 2013
 

 
Applicant :- Sumit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Onkar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed within one week thereafter.

List immediately thereafter.

Order Date :- 29.7.2013

Monika

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