Prem Singh And 6 Others vs State Of U.P. And Another
2013 Latest Caselaw 4689 ALL

Citation : 2013 Latest Caselaw 4689 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Prem Singh And 6 Others vs State Of U.P. And Another on 29 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 18842 of 2013
 

 
Applicant :- Prem Singh And 6 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raghubir Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to send the record of Criminal Misc. Application U/s 482 No.9637 of 2012,Satya Veer And Others Vs. State of U.P. & another, and put up this case on 5th August, 2013 as unlisted.

Order Date :- 29.7.2013

Mustaqeem.

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