Citation : 2013 Latest Caselaw 4686 ALL
Judgement Date : 29 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 20118 of 2013 Applicant :- Bhagwan Singh And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- G.R. Pal Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Case called out in the revised list. No one has appeared on behalf of applicants to press this petition. The learned AGA is present.
List in the next cause list.
Order Date :- 29.7.2013
Mustaqeem.
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