Ram Bharosa Shukla And 3 Others vs State Of U.P. And Another
2013 Latest Caselaw 4684 ALL

Citation : 2013 Latest Caselaw 4684 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Ram Bharosa Shukla And 3 Others vs State Of U.P. And Another on 29 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 19138 of 2013
 

 
Applicant :- Ram Bharosa Shukla And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajeev Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicants, put up this case on 5th August, 2013 as unlisted before the appropriate Bench.

Order Date :- 29.7.2013

Mustaqeem.

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