Intzar And Another vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 4671 ALL

Citation : 2013 Latest Caselaw 4671 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Intzar And Another vs State Of U.P. Thru Secy. And 4 ... on 26 July, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 40415 of 2013
 

 
Petitioner :- Intzar And Another
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- S.S. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

In view of the order dated 18.7.2013 passed in Writ Petition No. 37169 of 2013 put up on Thursday ie. 1.8.2013 as unlisted.

In the meantime learned Standing counsel may obtain instructions from the Senior Superintendent of Police, Allahabad as has been directed vide above-referred order.

Order Date :- 26.7.2013

SKS

Download the LatestLaws.com Mobile App