Ajay Yadav vs State Of U.P.Thru.It'S ...
2013 Latest Caselaw 4670 ALL

Citation : 2013 Latest Caselaw 4670 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Ajay Yadav vs State Of U.P.Thru.It'S ... on 26 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33717 of 2012
 

 
Petitioner :- Ajay Yadav
 
Respondent :- State Of U.P.Thru.It'S Prin.Secy. And Others
 
Counsel for Petitioner :- A.P.Tewari,P.S.Sharma
 
Counsel for Respondent :- C.S.C.,M.N.Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has received counter affidavit, filed by Sri M.N. Singh, learned counsel for the Gram Pradhan, on 2.4.2013. The counter affidavit is not on record. Office is directed to place the counter affidavit on record and if possible list in the next cause list. Meanwhile, the petitioner may file rejoinder affidavit.

Order Date :- 26.7.2013

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