Gopal Prasad vs Vishwakarma Sabha & Others
2013 Latest Caselaw 4669 ALL

Citation : 2013 Latest Caselaw 4669 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Gopal Prasad vs Vishwakarma Sabha & Others on 26 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- SECOND APPEAL No. - 691 of 2010
 

 
Appellant :- Gopal Prasad
 
Respondent :- Vishwakarma Sabha & Others
 
Counsel for Appellant :- Ramendra Asthana,Sanjeev Kumar Asthana
 
Counsel for Respondent :- Prabhakar Tripathi,Ajai Mishra,Lavkush Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

On behalf of Sri Prabhakar Tripathi, Advocate, a request has been made to adjourn the case today.

List in the next cause list i.e. on 2.8.2013. On that day, it is open to the learned counsel for the petitioner to make a request to the Court for the extension of the interim order.

Order Date :- 26.7.2013

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