Shyam Lal vs Dr. Vishnu Dutt Sharma
2013 Latest Caselaw 4662 ALL

Citation : 2013 Latest Caselaw 4662 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Shyam Lal vs Dr. Vishnu Dutt Sharma on 26 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28407 of 2012
 

 
Petitioner :- Shyam Lal
 
Respondent :- Dr. Vishnu Dutt Sharma
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- M.K. Gupta,Pankaj Agarwal
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Ajay Kumar Singh, Advocate, the case is passed over. List in the next cause list.

Order Date :- 26.7.2013

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