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Swami A.S. Bigyanacharya Ji ... vs Union Of India Thru' Secy. & Others
2013 Latest Caselaw 4661 ALL

Citation : 2013 Latest Caselaw 4661 ALL
Judgement Date : 26 July, 2013

Allahabad High Court
Swami A.S. Bigyanacharya Ji ... vs Union Of India Thru' Secy. & Others on 26 July, 2013
Bench: Ravindra Singh, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12314 of 2009
 

 
Petitioner :- Swami A.S. Bigyanacharya Ji Maharaj
 
Respondent :- Union Of India Thru' Secy. & Others
 
Counsel for Petitioner :- Yogendra Yadav
 
Counsel for Respondent :- Govt. Advocate,A.S.G.I.,K.C.Kaishik
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Naheed Ara Moonis,J.

Shri Vaibhav Kaushik, appearing on behalf of Union of India, prays for and is granted three weeks' time to file counter affidavit.

List on 16th August, 2013.

Till then, interim order, if any, is extended.

Order Date :- 26.7.2013

Mustaqeem.

 

 

 
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