Shiv Charan Lal Gautam And Another vs State Of U.P. And Others
2013 Latest Caselaw 4659 ALL

Citation : 2013 Latest Caselaw 4659 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Shiv Charan Lal Gautam And Another vs State Of U.P. And Others on 26 July, 2013

Bench: Ravindra Singh, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 79 of 2005
 

 
Petitioner :- Shiv Charan Lal Gautam And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Mahesh Guatam,M.K.Gupta,V.K. Gupta
 
Counsel for Respondent :- Govt. Advocate,M.K. Gupta
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the petitioners, learned AGA for the State of U.P. and shri Pankaj Agarwal, learned counsel appearing for the respondent no.7.

List on 16.8.2013 for further orders.

Order Date :- 26.7.2013

Mustaqeem.

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