Dau Dayal Mahila (P.G.) College ... vs State Of U.P. Thru Secy. Higher ...
2013 Latest Caselaw 4650 ALL

Citation : 2013 Latest Caselaw 4650 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Dau Dayal Mahila (P.G.) College ... vs State Of U.P. Thru Secy. Higher ... on 26 July, 2013

Bench: Rajiv Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 4253 of 2013
 

 
Petitioner :- Dau Dayal Mahila (P.G.) College Upsidc Campus Thru President
 
Respondent :- State Of U.P. Thru Secy. Higher Education Civil Sectt. & Ors
 
Counsel for Petitioner :- Shashank Bhasin,Sudeep Seth
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 3969 of 2011 (M/S) : Dau Dayal Mahila (P.G.) College Vs. State of U.P. and others.

Order Date :- 26.7.2013

Ajit/-

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