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Ram Mohan Sahgal @ Baboo vs Satish Kumar Khatri
2013 Latest Caselaw 4646 ALL

Citation : 2013 Latest Caselaw 4646 ALL
Judgement Date : 26 July, 2013

Allahabad High Court
Ram Mohan Sahgal @ Baboo vs Satish Kumar Khatri on 26 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 64469 of 2012
 

 
Petitioner :- Ram Mohan Sahgal @ Baboo
 
Respondent :- Satish Kumar Khatri
 
Counsel for Petitioner :- Madhav Jain
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Madhav Jain, Advocate.

Order Date :- 26.7.2013

OP

 

 

 
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