Smt.Girja Devi vs State Of U.P. Thru Chief Secy. And ...
2013 Latest Caselaw 4586 ALL

Citation : 2013 Latest Caselaw 4586 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Smt.Girja Devi vs State Of U.P. Thru Chief Secy. And ... on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 11848 of 2013
 

 
Petitioner :- Smt.Girja Devi
 
Respondent :- State Of U.P. Thru Chief Secy. And Anr.
 
Counsel for Petitioner :- Jyotish Awasthi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Jyotish Awasthi, Advocate.

Order Date :- 25.7.2013

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