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Sri Zameer Uddin & Others vs Govind Shankar Khanna & Others
2013 Latest Caselaw 4572 ALL

Citation : 2013 Latest Caselaw 4572 ALL
Judgement Date : 25 July, 2013

Allahabad High Court
Sri Zameer Uddin & Others vs Govind Shankar Khanna & Others on 25 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 2258 of 2012
 

 
Petitioner :- Sri Zameer Uddin & Others
 
Respondent :- Govind Shankar Khanna & Others
 
Counsel for Petitioner :- K.K. Arora
 
Counsel for Respondent :- Sharad Malviya,Abhishek Tripathi,Irfan Hasan
 

 
Hon'ble Rajes Kumar,J.

List in week commencing 5.8.2013.

Order Date :- 25.7.2013

OP

 

 

 
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