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Nagesh Chaturvedi vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 4570 ALL

Citation : 2013 Latest Caselaw 4570 ALL
Judgement Date : 25 July, 2013

Allahabad High Court
Nagesh Chaturvedi vs State Of U.P. Thru Secy. And Others on 25 July, 2013
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 1135 of 2013
 

 
Petitioner :- Nagesh Chaturvedi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Z.A. Siddiqui,Sanjeev Singh
 
Counsel for Respondent :- C.S.C.,B.D. Pandey
 

 
Hon'ble Arun Tandon,J.

Disposed of.

For orders, see order of date, passed on the memo of Civil Misc. Writ Petition No. 20653 of 2008 (Km. Nootan Shukla and others vs. State of U.P. and others).

Order Date :- 25.7.2013

VR

 

 

 
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