Hari Shankar And Others vs Kalika Prasad
2013 Latest Caselaw 4556 ALL

Citation : 2013 Latest Caselaw 4556 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Hari Shankar And Others vs Kalika Prasad on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 4496 of 2006
 

 
Petitioner :- Hari Shankar And Others
 
Respondent :- Kalika Prasad
 
Counsel for Petitioner :- Ajay Rajendra
 
Counsel for Respondent :- Pramoj Kumar Jain
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Pramod Kumar Jain, Advocate.

Order Date :- 25.7.2013

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