Pragya Gupta And Another vs V.C. Deen Dayal Upadhyay ...
2013 Latest Caselaw 4551 ALL

Citation : 2013 Latest Caselaw 4551 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Pragya Gupta And Another vs V.C. Deen Dayal Upadhyay ... on 25 July, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 24296 of 2009
 

 
Petitioner :- Pragya Gupta And Another
 
Respondent :- V.C. Deen Dayal Upadhyay Gorakhpur University And Others
 
Counsel for Petitioner :- Vinod Dwivedi
 
Counsel for Respondent :- Smt. Sunita Agarwal,S.C.
 

 
Hon'ble Arun Tandon,J.

Disposed of.

For orders, see order of date, passed on the memo of Civil Misc. Writ Petition No. 20653 of 2008 (Km. Nootan Shukla and others vs. State of U.P. and others).

Order Date :- 25.7.2013

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