Shiv Bahadur Singh & Another vs State Of U.P. & Others
2013 Latest Caselaw 4548 ALL

Citation : 2013 Latest Caselaw 4548 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Shiv Bahadur Singh & Another vs State Of U.P. & Others on 25 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- WRIT - A No. - 29739 of 2004
 

 
Petitioner :- Shiv Bahadur Singh & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Lallan Prasad Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of the learned counsel for the petitioner.

Order Date :- 25.7.2013

Priyanka

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