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Nar Singh Bahadur Singh vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 4544 ALL

Citation : 2013 Latest Caselaw 4544 ALL
Judgement Date : 25 July, 2013

Allahabad High Court
Nar Singh Bahadur Singh vs State Of U.P.& 3 Ors. on 25 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 21126 of 2013
 

 
Petitioner :- Nar Singh Bahadur Singh
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Ajay Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Dharmendra Pratap Singh
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Ajay Kumar Pandey, Advocate.

Order Date :- 25.7.2013

OP

 

 

 
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