Joginder Singh And Others vs Braj Bhushan Lal Gupta And Another
2013 Latest Caselaw 4542 ALL

Citation : 2013 Latest Caselaw 4542 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Joginder Singh And Others vs Braj Bhushan Lal Gupta And Another on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 12644 of 2007
 

 
Petitioner :- Joginder Singh And Others
 
Respondent :- Braj Bhushan Lal Gupta And Another
 
Counsel for Petitioner :- Manish Kumar Nigam
 
Counsel for Respondent :- Ajay Kr. Singh,Ashish Kr. Singh,M.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the request of Sri Manish Kumar Nigam, Advocate.

List in the next cause list.

Order Date :- 25.7.2013

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