Devendra Kumar And Others vs State Of U.P. And Others
2013 Latest Caselaw 4532 ALL

Citation : 2013 Latest Caselaw 4532 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Devendra Kumar And Others vs State Of U.P. And Others on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 20511 of 2007
 

 
Petitioner :- Devendra Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.S. Sharma,R.S. Chauhan,S.C. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the request of Sri S.C. Pandey, Advocate.

Order Date :- 25.7.2013

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