Merajuddin vs Additional Disrict Judge, Court ...
2013 Latest Caselaw 4531 ALL

Citation : 2013 Latest Caselaw 4531 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Merajuddin vs Additional Disrict Judge, Court ... on 25 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 13787 of 2007
 

 
Petitioner :- Merajuddin
 
Respondent :- Additional Disrict Judge, Court No.4, Meerut And Others
 
Counsel for Petitioner :- Vinod Sinha,Mahesh Sharma
 
Counsel for Respondent :- Rajesh Gupta
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Vinod Sinha, Advocate, list on 5.8.2013 to enable him to ascertain whether the amount has been deposited or not.

Order Date :- 25.7.2013

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