Bhanu @ Kashi Prasad vs State Of U.P.
2013 Latest Caselaw 4530 ALL

Citation : 2013 Latest Caselaw 4530 ALL
Judgement Date : 25 July, 2013

Allahabad High Court

Bhanu @ Kashi Prasad vs State Of U.P. on 25 July, 2013

Bench: Ajai Lamba, Zaki Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL No. - 107 of 1998
 

 
Appellant :- Bhanu @ Kashi Prasad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,(Amicus Curaie),O.P.Srivastava,R N S Chauhan
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Zaki Ullah Khan,J.

On request, list on 19.8.2013.

It is made clear that no further adjournment would be given. In case, counsel for the appellant does not appear, counsel amicus curiae shall be appointed and the matter would be disposed of.

Order Date :- 25.7.2013

A.Nigam

Download the LatestLaws.com Mobile App