Mahesh [email protected] Maheshwar And Anr. vs State Of U.P.
2013 Latest Caselaw 4509 ALL

Citation : 2013 Latest Caselaw 4509 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Mahesh [email protected] Maheshwar And Anr. vs State Of U.P. on 24 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5582 of 2011
 

 
Appellant :- Mahesh [email protected] Maheshwar And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamal Kishor Mishra,Manoj Kumar Gupta,Satish Trivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to submit report as to why the Criminal Appeal No.5582 of 2011 has been listed before the Single Bench, when the same has been connected with Criminal Appeal No.5624 of 2011 by the Division Bench vide order dated 26.9.2011.

Put up this case on 29th July, 2013.

Order Date :- 24.7.2013

Mustaqeem.

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