Narendra Kumar Dwivedi And ... vs State Of U.P. And Others
2013 Latest Caselaw 4504 ALL

Citation : 2013 Latest Caselaw 4504 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Narendra Kumar Dwivedi And ... vs State Of U.P. And Others on 24 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 5855 of 2001
 

 
Applicant :- Narendra Kumar Dwivedi And Another
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Amit Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Vashistha,Imran Ullah,Satish Trivedi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this application

Learned A.G.A. is present.

The application is pending since 2001. It appears that by efflux of time, this application has become infructuous. More so, no one is present to press this application.

The application is, accordingly dismissed in default for non prosecution as also for having become infructuous.

Order Date :- 24.7.2013

Monika

Download the LatestLaws.com Mobile App