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Ashok Dixit & Others vs State Of U.P.
2013 Latest Caselaw 4497 ALL

Citation : 2013 Latest Caselaw 4497 ALL
Judgement Date : 24 July, 2013

Allahabad High Court
Ashok Dixit & Others vs State Of U.P. on 24 July, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 485 of 1995
 

 
Applicant :- Ashok Dixit & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Hitesh Pachauri,Ronak Chaturvedi
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this application

Learned A.G.A. is present.

The application is pending since 1995. It appears that by efflux of time, this application has become infructuous. More so, no one is present to press this application.

The application is, accordingly dismissed in default for non prosecution as also for having become infructuous.

Order Date :- 24.7.2013

Monika

 

 

 
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