Jay Ram vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 4485 ALL

Citation : 2013 Latest Caselaw 4485 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Jay Ram vs State Of U.P. Thru Secy. And 3 ... on 23 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 39375 of 2013
 

 
Petitioner :- Jay Ram
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Uttar Kumar Goswami
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put-up as fresh on 12th August, 2013.

Order Date :- 23.7.2013

Priyanka

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