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State Of U.P. And 2 Ors. vs Surendra Kumar
2013 Latest Caselaw 4484 ALL

Citation : 2013 Latest Caselaw 4484 ALL
Judgement Date : 23 July, 2013

Allahabad High Court
State Of U.P. And 2 Ors. vs Surendra Kumar on 23 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 240 of 2013
 

 
Appellant :- State Of U.P. And 2 Ors.
 
Respondent :- Surendra Kumar
 
Counsel for Appellant :- S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Order on

Civil Misc. (Delay Condonation) Application No. 207905 of 2013

        Issue notice on the aforementioned Delay Condonation Application.

        Notice will be issued by Registered Post A.D. fixing 23rd September, 2013.

        Requisite steps will be taken by the learned counsel for the appellants within three weeks.

        List this case on 23rd September, 2013 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 23.7.2013

Priyanka

 

 

 
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