Shamim Bano vs Mohd. Rashid
2013 Latest Caselaw 4483 ALL

Citation : 2013 Latest Caselaw 4483 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Shamim Bano vs Mohd. Rashid on 23 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 237 of 2013
 

 
Appellant :- Shamim Bano
 
Respondent :- Mohd. Rashid
 
Counsel for Appellant :- Radha Kant Singh,Rajeev Upadhyay,Sufiya Bano
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Ms. Sufiya Bano, learned counsel for the appellant, the case is directed to be put-up as fresh on 7th August, 2013 so as to enable her to file certified copy of the application stated to have been filed under Section 3 of the Muslim Women (Protection of Rights on Divorce) Act, 1986, copy whereof appears at Pages 13 and 21 of the Paper Book of the Appeal.

Order Date :- 23.7.2013

Priyanka

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