Ram Singh vs State Of U.P.
2013 Latest Caselaw 4472 ALL

Citation : 2013 Latest Caselaw 4472 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Ram Singh vs State Of U.P. on 23 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1879 of 2012
 

 
Applicant :- Ram Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushant Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is not present.

Learned A.G.A. is present and submits that his counter affidavit is under preparation.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed in the meanwhile.

List immediately thereafter.

Order Date :- 23.7.2013

Monika

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