Pradeep Kumar Sharma vs State Of U.P.And Another
2013 Latest Caselaw 4471 ALL

Citation : 2013 Latest Caselaw 4471 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Pradeep Kumar Sharma vs State Of U.P.And Another on 23 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1181 of 2011
 

 
Applicant :- Pradeep Kumar Sharma
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Mohd. Naushad Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate,Suresh Kumar Maurya
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Counter affidavit filed today by learned opposite party complainant is taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

Let rejoinder affidavit be filed within one week.

List in the next cause list.

Order Date :- 23.7.2013

Monika

Download the LatestLaws.com Mobile App