Man Singh & Another vs State Of U.P.
2013 Latest Caselaw 4468 ALL

Citation : 2013 Latest Caselaw 4468 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Man Singh & Another vs State Of U.P. on 23 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3205 of 2013
 

 
Appellant :- Man Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Daga,Som Veer
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Memo of appearance filed today by Shri Birendra Kaushik, Advocate on behalf of complainant, is taken on record.

On the request of the learned counsel for the appellants, put up this case on 26th July, 2013 as unlisted.

Order Date :- 23.7.2013

Mustaqeem.

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