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Ali Raza And Ors. vs State Of U.P. And Another
2013 Latest Caselaw 4466 ALL

Citation : 2013 Latest Caselaw 4466 ALL
Judgement Date : 23 July, 2013

Allahabad High Court
Ali Raza And Ors. vs State Of U.P. And Another on 23 July, 2013
Bench: Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 2729 of 2013
 

 
Applicant :- Ali Raza And Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Prakash Pandey,P.K.Upadhyaya
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Vishnu Chandra Gupta,J.

None appeared on behalf of the petitioner. The order dated 14.06.2013 has not been complied and no amount has been deposited in terms of the aforesaid order.

Today Sitarul Nisha opposite party No.2 is present in person who is duly identified by by Sri Mayank Pandey, advocate who filed Vakalatnama on behalf of the opposite party No.2 is taken on record.

It has been submitted by learned counsel for the opposite party No.2 that the husband is not a party.  

The order dated 14.06.2013 contains that in case of non-compliance of the order the petition would stand dismissed automatically without referring to this Court.

In view of above, the petition is dismissed.

Order Date :- 23.7.2013

Ajay

 

 

 
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