Smt. Rashmi Chaterjee vs Anil Kumar Bhan And 2 Others
2013 Latest Caselaw 4455 ALL

Citation : 2013 Latest Caselaw 4455 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Smt. Rashmi Chaterjee vs Anil Kumar Bhan And 2 Others on 23 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 431 of 2013
 

 
Appellant :- Smt. Rashmi Chaterjee
 
Respondent :- Anil Kumar Bhan And 2 Others
 
Counsel for Appellant :- J.P. Singh
 
Counsel for Respondent :- Vikram Bhalla
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Put-up this case as fresh, if possible, on 29th July, 2013 before another Bench of which one of us (S.P. Mehrotra, J.) is not a member after obtaining nomination from the Hon'ble The Chief Justice.

Order Date :- 23.7.2013

Priyanka

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