Thakur Das vs State Of U.P. And 4 Others
2013 Latest Caselaw 4452 ALL

Citation : 2013 Latest Caselaw 4452 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Thakur Das vs State Of U.P. And 4 Others on 23 July, 2013

Bench: Shiva Kirti Singh, Chief Justice, Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 39500 of 2013
 

 
Petitioner :- Thakur Das
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vijay Tripathi,B.K. Mishra
 
Counsel for Respondent :- C.S.C.,M.C. Chaturvedi
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Vikram Nath,J.

This writ petition appears to be similar in nature to Civil Misc. Writ Petition No.39238 of 2013, Siddharth Parashar and another versus State of U.P. and others which was Yesterday adjourned for 01.08.2013.

Let this matter be also listed on 01.08.2013 along with the aforesaid writ petition.

The interim order passed in that case shall govern this case also.

Order Date :- 23.7.2013

RPS

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