Santosh Son Of Angan & Another vs State Of U.P.
2013 Latest Caselaw 4448 ALL

Citation : 2013 Latest Caselaw 4448 ALL
Judgement Date : 23 July, 2013

Allahabad High Court

Santosh Son Of Angan & Another vs State Of U.P. on 23 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 655 of 2000
 

 
Appellant :- Santosh Son Of Angan & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.C.Tiwari
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Office report indicates that the compliance report has not been received from the Chief Judicial Magistrate, Kanpur Nagar.

Office is directed to send the reminder to the Chief Judicial Magistrate, Kanpur Nagar, fixing 19th August, 2013 for appearance of the appellant no.1, Santosh before this Court.

List this case on 19th August, 2013.

Order Date :- 23.7.2013

Mustaqeem.

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