Danish vs State Of U.P.
2013 Latest Caselaw 4406 ALL

Citation : 2013 Latest Caselaw 4406 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Danish vs State Of U.P. on 22 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13999 of 2013
 

 
Applicant :- Danish
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kapil Tyagi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this bail application.

List this matter in the next cause list.

Counter and rejoinder affidavits, if any, be exchanged in meanwhile.

Order Date :- 22.7.2013

Monika

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