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Registered Trust Maheshwari Kund ... vs Sri Radha Sharan Dubey And Another
2013 Latest Caselaw 4371 ALL

Citation : 2013 Latest Caselaw 4371 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
Registered Trust Maheshwari Kund ... vs Sri Radha Sharan Dubey And Another on 19 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- FIRST APPEAL No. - 472 of 2007
 

 
Appellant :- Registered Trust Maheshwari Kund Nyas Govind Ghera
 
Respondent :- Sri Radha Sharan Dubey And Another
 
Counsel for Appellant :- A.K.Gupta
 
Counsel for Respondent :- Diwakar Rai Sharma,Anil Sharma,Gulab Chand Tiwari,K.M. Garg,Nirvikar Gupta,Rahul Sahai
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Substitution Application.

Issue notice to the proposed heirs of respondent no. 3 mentioned in paragraph-5 of the application.The steps may be taken to serve the proposed heirs of respondent no. 3 by registered post.

Order Date :- 19.7.2013

OP

 

 

 
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