Anand Mohan vs Shreebhagwan
2013 Latest Caselaw 4367 ALL

Citation : 2013 Latest Caselaw 4367 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Anand Mohan vs Shreebhagwan on 19 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27728 of 2007
 

 
Petitioner :- Anand Mohan
 
Respondent :- Shreebhagwan
 
Counsel for Petitioner :- Rakesh Bahadur
 
Counsel for Respondent :- B.B. Dubey,A.K.Tewari
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Rakesh Bahadur, Advocate.

Order Date :- 19.7.2013

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