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Smt. Ganga Devi vs Hakimuddin & Others
2013 Latest Caselaw 4364 ALL

Citation : 2013 Latest Caselaw 4364 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
Smt. Ganga Devi vs Hakimuddin & Others on 19 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27139 of 2007
 

 
Petitioner :- Smt. Ganga Devi
 
Respondent :- Hakimuddin & Others
 
Counsel for Petitioner :- Anita Tripathi
 
Counsel for Respondent :- P.N. Dubey
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Ms. Anita Tripahti, Advocate.

Order Date :- 19.7.2013

OP

 

 

 
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