Faheem vs State Of U.P.
2013 Latest Caselaw 4360 ALL

Citation : 2013 Latest Caselaw 4360 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Faheem vs State Of U.P. on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9456 of 2013
 

 
Applicant :- Faheem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandrabhan Kushwaha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in revised list.

None appears.

List after six weeks.

Order Date :- 19.7.2013

VKG

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