Ashish Raj And Others vs State Of U.P. And Another
2013 Latest Caselaw 4353 ALL

Citation : 2013 Latest Caselaw 4353 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Ashish Raj And Others vs State Of U.P. And Another on 19 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1075 of 2005
 

 
Revisionist :- Ashish Raj And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rahul Sahai,Ashwini Kumar Awasthi,Manish Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Kumar Singh,Ashish Kumar Singh,P.K. Jain
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist has sent illness slip today. The same be taken on record and be made part of the record.

List this matter in the next cause list.

The revision is pending since 2005. Learned counsel for the applicant revisionist to positively argue the matter on the next date fixed.

Order Date :- 19.7.2013

Monika

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