Chandrabhan Singh vs State Of.U.P.And Another
2013 Latest Caselaw 4352 ALL

Citation : 2013 Latest Caselaw 4352 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Chandrabhan Singh vs State Of.U.P.And Another on 19 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14347 of 2012
 

 
Applicant :- Chandrabhan Singh
 
Opposite Party :- State Of.U.P.And Another
 
Counsel for Applicant :- Shyam Sunder Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Sharad Kumar Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the applicant, three weeks' time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 19.7.2013

Mustaqeem.

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