Mukesh vs State Of U.P.
2013 Latest Caselaw 4351 ALL

Citation : 2013 Latest Caselaw 4351 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Mukesh vs State Of U.P. on 19 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 10372 of 2013
 

 
Applicant :- Mukesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhir Kumar Agarwal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared in support of this petition. Learned AGA is present.

List in due course.

Order Date :- 19.7.2013

Mustaqeem.

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