Vijay Kumar Chaudhary vs A.D.J./Special Judge ...
2013 Latest Caselaw 4344 ALL

Citation : 2013 Latest Caselaw 4344 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Vijay Kumar Chaudhary vs A.D.J./Special Judge ... on 19 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 60604 of 2011
 

 
Petitioner :- Vijay Kumar Chaudhary
 
Respondent :- A.D.J./Special Judge (S.C./S.T.Act),Gorakhpur And Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- M.K.Jain,A.K.Gupta,P.K. Jain
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Arvind Srivastava, Advocate, list in the next cause list.

Order Date :- 19.7.2013

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