Rajveer vs State Of U.P.
2013 Latest Caselaw 4337 ALL

Citation : 2013 Latest Caselaw 4337 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Rajveer vs State Of U.P. on 19 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1948 of 2012
 

 
Appellant :- Rajveer
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shiva Kant Dubey,V.S. Parmar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the appellant, list in the next cause list.

Order Date :- 19.7.2013

Mustaqeem.

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