Ram Lakhan vs The State Of U.P And Anr.
2013 Latest Caselaw 4336 ALL

Citation : 2013 Latest Caselaw 4336 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Ram Lakhan vs The State Of U.P And Anr. on 19 July, 2013

Bench: Zaki Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 3326 of 2013
 

 
Applicant :- Ram Lakhan
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Rajiv Mishra,Soniya Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Zaki Ullah Khan,J.

As prayed, list in the next cause list as fresh.

Order Date :- 19.7.2013

akhilesh/-

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