Babu Ram vs State Of U.P. And Others
2013 Latest Caselaw 4335 ALL

Citation : 2013 Latest Caselaw 4335 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Babu Ram vs State Of U.P. And Others on 19 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 9433 of 2013
 

 
Applicant :- Babu Ram
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Smt. Usha Srivastava,Vinod Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the request of the learned counsel for the applicant.

Let the case be listed before the appropriate Bench. This matter shall not be treated to be part heard or tied up to this Bench merely because of this order.

Order Date :- 19.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App