Kalavati Devi And Others vs The Additional District Judge ...
2013 Latest Caselaw 4334 ALL

Citation : 2013 Latest Caselaw 4334 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Kalavati Devi And Others vs The Additional District Judge ... on 19 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 57328 of 2006
 

 
Petitioner :- Kalavati Devi And Others
 
Respondent :- The Additional District Judge (Court No. 2) And Others
 
Counsel for Petitioner :- A.P. Tewari,Diwakar Tiwari
 
Counsel for Respondent :- A.K. Srivastava
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Diwakar Tiwari, Advocate.

Order Date :- 19.7.2013

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