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M/S Zee Telfilms Ltd. & Others vs State Of U.P. & Another
2013 Latest Caselaw 4331 ALL

Citation : 2013 Latest Caselaw 4331 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
M/S Zee Telfilms Ltd. & Others vs State Of U.P. & Another on 19 July, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 2597 of 2001
 

 
Applicant :- M/S Zee Telfilms Ltd. & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Raj Kumar Khanna
 
Counsel for Opposite Party :- Govt. Advocate,K.D. Tiwari
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.

List this matter peremptorily in the next cause list.

The application is pending since 2001. Learned counsel for the  applicant to positively argue the matter on the next date fixed.

Order Date :- 19.7.2013

Monika

 

 

 
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